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Mahendra Pratap vs M/S Astha Travels
2023 Latest Caselaw 14833 MP

Citation : 2023 Latest Caselaw 14833 MP
Judgement Date : 8 September, 2023

Madhya Pradesh High Court
Mahendra Pratap vs M/S Astha Travels on 8 September, 2023
Author: Vivek Agarwal
                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      MA No. 1918 of 2022
                                     (MAHENDRA PRATAP AND OTHERS Vs M/S ASTHA TRAVELS AND OTHERS)

                         Dated : 08-09-2023
                                Shri Eshwar Das Vaishya - Advocate for appellants.

                                Shri Alok Tiwari - Advocate for respondent No.1.

Shri Takmeel Nasir - Advocate for respondent No.3.

Learned counsel for the appellants prays for time to prepare this case and bring judgment(s) on the subject.

Prayer is allowed.

List in week commencing 9.10.2023.

(VIVEK AGARWAL) JUDGE

amit

Signature Not Verified Signed by: AMIT JAIN Signing time:

9/8/2023 7:30:02 PM

 
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