Citation : 2023 Latest Caselaw 14666 MP
Judgement Date : 5 September, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
SA No. 2255 of 2018
(SUDHEESH KUMAR AND OTHERS Vs SHISHUPAL (DEAD) THR. LRS SHIVJEET AND OTHERS)
Dated : 05-09-2023
Shri R.K.Upadhyay, learned counsel for the appellants.
Shri Parth Dixit, learned counsel for respondents No. 1 to 5 and 7.
The matter is listed today in light of office note-sheet dated 23/8/2023 for correction of judgment dated 7/8/2023 in which due to typographical error, in heading, the word "ORDER" has been typed; whereas, in Second Appeal, it is the judgment which is being pronounced. Therefore, since aforesaid mistake
appears to be a typographical error, in heading of judgment dated 7/8/2023, the word "ORDER" be read as "JUDGMENT".
Let this order be read in conjunction with judgment dated 7/8/2023. Disposed of.
(ROOPESH CHANDRA VARSHNEY) JUDGE
JPS/-
JAI Digitally signed by JAI PRAKASH SOLANKI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH
PRAKAS COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=287738d30aabaeda9b10cecdf179
H cec865c7633f4cfb9e38ce14fcbb05b9522a, pseudonym=560BC50AD082B9BE54EE290 EC8CB2193780D8357, serialNumber=8D6BC1C9FCE36623D0BD6 B8072A2D8C01433EBD48AE4F609F108CA
SOLANKI 8F8DE6B522, cn=JAI PRAKASH SOLANKI Date: 2023.09.06 10:02:30 +05'30'
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