Dharmendra Singh vs The State Of M.P.
2023 Latest Caselaw 14532 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                   MCRC No. 25653 of 2023
                                                (DHARMENDRA SINGH Vs THE STATE OF M.P.)

                           Dated : 04-09-2023
                                 Shri Sandeep K. Mishra - Advocate for applicant.

                                 Shri A.S.Pathak - Govt. Advocate for respondent-State.

Status-report was called and same is placed on record. As per status-report, case was fixed for final arguments on 01.09.2023. Judgment may be passed shortly.

In view of same, list this matter in week commencing from 25.09.2023.

(VISHAL DHAGAT) JUDGE

nd

Signature Not Verified Signed by: NEETI TIWARI Signing time: 04-09-2023 17:04:24