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Radhiya @ Radheshyam vs The State Of Madhya Pradesh
2023 Latest Caselaw 14531 MP

Citation : 2023 Latest Caselaw 14531 MP
Judgement Date : 4 September, 2023

Madhya Pradesh High Court
Radhiya @ Radheshyam vs The State Of Madhya Pradesh on 4 September, 2023
Author: Anuradha Shukla
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    CRA No. 1473 of 2008
                                  (RADHIYA @ RADHESHYAM AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Dated : 04-09-2023
                               None for the appellant.

                               Shri   B.     K.   Upadhyay       -   Deputy   Government    Advocate   for
                         respondent/State.

Since the judgment was passed by me as the then trial Court Judge, Khandwa, therefore, list the matter before appropriate Bench.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 9/5/2023 3:30:44 PM

 
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