Citation : 2023 Latest Caselaw 20145 MP
Judgement Date : 30 November, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8310 of 2021 (BHURELAL @ BHURA CHOUDHARY AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Dated : 30-11-2023 Shri C. S. Patel - Advocate for the appellants.
Smt. Vinita Sharma - Panel Lawyer for the State.
Arguments heard.
Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
ps
Date: 2023.12.01 14:36:13 +05'30'
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