Rajendra Devidas Mandaokar vs The State Of Madhya Pradesh
2023 Latest Caselaw 20043 MP

Madhya Pradesh High Court

Rajendra Devidas Mandaokar vs The State Of Madhya Pradesh on 29 November, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 28558 of 2023
                                (RAJENDRA DEVIDAS MANDAOKAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 29-11-2023
                                 Smt. Shobha Menon - Senior Advocate with Shri Rahul Choubey and

                           Shri B.D.S. Bedi - Advocate for petitioner.
                                 Shri Swapnil Ganguly - Deputy Advocate General for State.
                                 Shri Bharat Singh - Advocate and Shri Pankaj Dubey - Advocate for
                           respondents Nos.2 to 11 except respondents No.7 and 10.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

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