Indrapal vs The State Of Madhya Pradesh
2023 Latest Caselaw 19772 MP

Madhya Pradesh High Court

Indrapal vs The State Of Madhya Pradesh on 24 November, 2023

                                                            1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT GWALIOR
                                                   CRA No. 14648 of 2023
                                        (INDRAPAL AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 24-11-2023
                               None for the appellants.

                               Smt. Anjali Gyanani - Public Prosecutor for the respondent/State.

Perused the impugned judgment as well as the memo of appeal. Admit.

Summoned the Lower Court Record. List after six weeks.

                              (RAJENDRA KUMAR-IV)                       (AVANINDRA KUMAR SINGH)
                                     JUDGE                                       JUDGE
                          (alok)