Palu @ Parmanand vs The State Of Madhya Pradesh
2023 Latest Caselaw 19657 MP

Madhya Pradesh High Court

Palu @ Parmanand vs The State Of Madhya Pradesh on 23 November, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 319 of 2011 (PALU @ PARMANAND AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 23-11-2023 None for the appellants.

Shri Prassanjeet Chatterjee - Panel Lawyer for the State.

Today, the matter is listed for final hearing and none has appeared on behalf of appellant nos.2 and 3. It appears that the appellants are not keen to argue the matter finally.

Learned counsel for the State has been afforded an opportunity to argue the matter on merits.

The matter is reserved for judgment.

(ANURADHA SHUKLA) JUDGE ps

Date: 2023.11.24 10:54:11 +05'30'