Roop Singh vs Siyabai
2023 Latest Caselaw 19023 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                           SA No. 1146 of 2023
                                                       (ROOP SINGH Vs SIYABAI AND OTHERS)

                           Dated : 08-11-2023
                                    Shri J.P.Mishra- Advocate for the appellant.

                                    Heard on the question of admission.
                                    The appeal is admitted on following substantial questions of law:-

                                    1. Whether, learned first appellate Court erred in not considering
                                    the agreement dated 06/08/2010 to executed by Late Shri Sundara,
                                    overlooking the fact that the signature over the documents was
                                    duly proved ?
                                    2. Whether, learned both the court have erred in passing the
                                    impugned judgment and decrees despite treating the suit within
                                    limitation ?
                                    Issue notice on admission to the respondents on payment of process fee

within seven working days by RAD mode, returnable within six weeks.

List thereafter. Certified copy as per rules.

(AVANINDRA KUMAR SINGH) JUDGE

Pj'S/-

Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 09-11-2023 11:57:06 AM