Vrandavan Associates vs Smt. Chanda Baidhmutha
2023 Latest Caselaw 19020 MP

                                                               1
                            IN      THE      HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                         BEFORE
                                          HON'BLE SHRI JUSTICE GAJENDRA SINGH
                                               ON THE 8 th OF NOVEMBER, 2023
                                               MISC. PETITION No. 1463 of 2022

                           BETWEEN:-
                           VRANDAVAN ASSOCIATES THROUGH ITS PARTNER
                           MAYANK KOTHARI S/O HUKUMCHAND KOTHARI
                           AGED ABOUT 31 YEARS OCC. BUSINESS R/O BADWAN,
                           CHHINDWARA, TAHSIL AND DISTRICT CHHINDWARA
                           (M.P.) (MADHYA PRADESH)

                                                                                             .....PETITIONER
                           (BY SHRI YASH NITIN NASERY - ADVOCATE )

                           AND
                           SMT. CHANDA BAIDHMUTHA W/O SHRI KANTILAL
                           BAIDHMUTHA, AGED ABOUT 64 YEARS, R/O NEAR
                           KAMTHI VIHAR, BEHIND COLD STORAGE, PARASIA
                           ROAD, LONIAKARBAL, CHHINDWARA, TEHSIL AND
                           DISTRICT CHHINDWARA (M.P.) (MADHYA PRADESH)

                                                                                          .....RESPONDENTS
                           (NONE)

                                 This petition coming on for admission this day, th e court passed the

                           following:
                                                                ORDER

Learned counsel for the petitioner submits that in view of the judgment passed by the learned trial court, this petition has rendered infructuous.

Accordingly, the petition is dismissed as withdrawn having rendered infructuous.

(GAJENDRA SINGH) Signature Not Verified JUDGE Signed by: PARMESHWAR GOPE Signing time: 09-11-2023 19:12:51

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 09-11-2023 19:12:51