Citation : 2023 Latest Caselaw 18596 MP
Judgement Date : 3 November, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8952 of 2018 (SHIV NARAYAN DUBEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 03-11-2023 Parties through their counsel.
As jointly agreed, list in the week commencing 20.11.2023. Shri Swami may examine whether present case is covered by the judgment of this Court in the case of K.L. Asre.
(SUJOY PAUL) JUDGE
rj
Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 11/3/2023 3:47:48 PM
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