Prabhu Charan Dubey vs The State Of Madhya Pradesh
2023 Latest Caselaw 18501 MP

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 3 rd OF NOVEMBER, 2023
                                            WRIT PETITION No. 27107 of 2023

                          BETWEEN:-
                          PRABHU CHARAN DUBEY S/O NIRANJAN PRASAD
                          DUBEY, AGED ABOUT 73 YEARS, OCCUPATION:
                          RETIRED GOVT. EMPLOYEE R/O WARD NO. 20 GRAM
                          PANCHAYAT DEVDARA, MANDLA (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI ASHISH VISHWAKARMA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY FOREST DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                          2.    THE CHIEF FOREST RANGER, CENTRAL CIRCLE,
                                OFFICE NEAR JABALPUR RAILWAY STATION,
                                JABALPUR (MADHYA PRADESH)

                          3.    THE FOREST DIVISION OFFICER, FOREST
                                DIVISION WEST (SA) MANDLA (MADHYA
                                PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SMT. JANHAVI PANDIT - ADDITIONAL ADVOCATE GENERAL )

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that Signature Not Verified Signed by: CHRISTOPHER PHILIP Signing time: 11/7/2023 12:12:13 PM

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                CHIEF JUSTICE                                           JUDGE
                          C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 11/7/2023
12:12:13 PM