Harimohaon Sharma vs Babloo
2023 Latest Caselaw 18329 MP

Citation : 2023 Latest Caselaw 18329 MP
Judgement Date : 1 November, 2023

Madhya Pradesh High Court

Harimohaon Sharma vs Babloo on 1 November, 2023

Author: Avanindra Kumar Singh

                                                        1


                               THE HIGH COURT OF MADHYA PRADESH
                                          AT GWALIOR
                                             MA No. 1216 of 2011
                                     (HARIMOHAON SHARMA Vs BABLOO AND OTHERS)

                   Dated: 01-11-2023
                            Shri R.P.Gupta- Advocate for appellant.
                            Shri Ashish Shrivastava- Advocate for the respondents No.1

and 2.

Shri B.N.Malhotra - Advocate for respondent No.3/Insurance Company.

Heard finally. Reserved for judgment.

(AVANIDRA KUMAR SINGH) JUDGE Pj'S/-