Vindra Prasad Dwivedi vs The State Of Madhya Pradesh
2023 Latest Caselaw 18321 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10010 of 2022 (VINDRA PRASAD DWIVEDI Vs THE STATE OF MADHYA PRADESH)

Dated : 01-11-2023 Shri C.K. Patne - Advocate through video conferencing assisted by Shri

Akash Choudhari (junior) - Advocate for the petitioner.

Shri Swatantra Pandey - Panel Lawyer for the State.

Shri Akash Choudhari, learned counsel for the petitioner supplied copy of two judgments of Supreme Court to Shri Swatnatra Pandey, learned Panel

Lawyer.

Shri Pandey may examine the ratio of the said judgment in relation to present case.

List on 08.11.2023.

(SUJOY PAUL) JUDGE

rj

Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 11/3/2023 9:54:01 AM