Machnu Singh vs Shyamlal Singh
2023 Latest Caselaw 18318 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                           SA No. 2768 of 2022
                                           (MACHNU SINGH AND OTHERS Vs SHYAMLAL SINGH AND OTHERS)

                           Dated : 01-11-2023
                                    Shri J.L. Soni - Advocate for the appellants.

                                    Shri Sourabh Singh Thakur - Advocate for the respondent Nos. 1 to 7.

Ms. Chandra Kanta Pal - Panel Lawyer for the respondent No.8/State.

Heard on IA No.14840/2022, which is an application under Order 41 Rule 5 of CPC for grant of stay.

On perusal of record it is found that on 07.07.2023, this court directed that the effect and operation of the judgment and decree dated 13.10.2022 passed in RCA No.17/2022 passed by Principal District Judge, Umariya M.P. shall remain stayed till the next date of hearing. This stay order to be continued till disposal of the appeal.

Accordingly, IA No.14840/2022 stands disposed of. List the case for final hearing in due course.

(HIRDESH) JUDGE

vkv /-

Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 03-11-2023 13:14:15