Prabhudayal Gautam vs Bewa Rama Samdariya
2023 Latest Caselaw 7476 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                          SA No. 2997 of 2022
                                 (PRABHUDAYAL GAUTAM AND OTHERS Vs BEWA RAMA SAMDARIYA AND OTHERS)

                         Dated : 08-05-2023
                                Shri Viraaj Shankar Jha - Advocate for appellants.

                                Ms. Vibha Pathak - Advocate for respondent-Caveator.

It is submitted by the learned counsel for the appellants that judgment passed by this Court in SA No.812/2021 will have some overlapping effect. Therefore, he may be granted some time to verify the effect of the judgment

passed in SA No.812/2021.

Time is granted.

List after eight weeks.

(G.S. AHLUWALIA) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 5/9/2023 5:59:29 PM