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Commissioner vs Shailendra Chowdhary
2023 Latest Caselaw 5388 MP

Citation : 2023 Latest Caselaw 5388 MP
Judgement Date : 31 March, 2023

Madhya Pradesh High Court
Commissioner vs Shailendra Chowdhary on 31 March, 2023
Author: Sujoy Paul
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         WA No. 318 of 2018
                                            (COMMISSIONER AND OTHERS Vs SHAILENDRA CHOWDHARY)

                                                             WP/06880/2017
                          Dated : 31-03-2023
                                   Shri Suyash Thakur - Government Advocate for the appellant/State in

                          Writ Appeal and for respondent-State in the Writ Petition.

Shri Atul Choudhari - Advocate for the respondent in the Writ Appeal and for petitioner in the Writ Petition.

Arguments of learned counsel for the parties are heard finally. Reserved for judgment.


                                (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                   JUDGE                                            JUDGE

                          bks




Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 4/4/2023 11:28:17 AM

 
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