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Late Maniya (Dead) Through Lrs ... vs Kashiram
2023 Latest Caselaw 5291 MP

Citation : 2023 Latest Caselaw 5291 MP
Judgement Date : 29 March, 2023

Madhya Pradesh High Court
Late Maniya (Dead) Through Lrs ... vs Kashiram on 29 March, 2023
Author: Gurpal Singh Ahluwalia
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          SA No. 54 of 2023
                           (LATE MANIYA (DEAD) THROUGH LRS LATE KESARBAI (DEAD) THROUGH LEGAL HEIR SHIVDAYAL Vs
                                                          KASHIRAM AND OTHERS)

                           Dated : 29-03-2023
                                 Mr. Anoop Nair and Ms. Akashmi Trivedi - Advocate for the appellant.

                                 Mohd. Aadil Usmani - Advocate for respondent No.1 on caveat.

Although the counsel for the appellants is ready for argument but it is submitted by the counsel for respondent No.1 that he has also filed S.A. No.552/2023 against the same judgment and decree because a part of the

judgment and decree is against the respondent.

Accordingly, list this case after two weeks alongwith S.A. No.552/2023 for analogous hearing.

(G.S. AHLUWALIA) JUDGE

vc

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 29-03-2023 17:56:15

 
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