The State Of M.P. & Ors. vs Ashuna Shiksha Evan Vikas Samity
2023 Latest Caselaw 5290 MP

Citation : 2023 Latest Caselaw 5290 MP
Judgement Date : 29 March, 2023

Madhya Pradesh High Court

The State Of M.P. & Ors. vs Ashuna Shiksha Evan Vikas Samity on 29 March, 2023

Author: Gurpal Singh Ahluwalia

                                                              1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                        FA No. 517 of 1999
                                      (THE STATE OF M.P. & ORS. Vs ASHUNA SHIKSHA EVAN VIKAS SAMITY)

                           Dated : 29-03-2023
                                Shri Rohit Jain - Government Advocate for the petitioners/State.

                                None for the respondent.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 29-03-2023 17:56:15

Download the LatestLaws.com Mobile App