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Mohd Israr Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 4534 MP

Citation : 2023 Latest Caselaw 4534 MP
Judgement Date : 21 March, 2023

Madhya Pradesh High Court
Mohd Israr Khan vs The State Of Madhya Pradesh on 21 March, 2023
Author: Sujoy Paul
                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          WP No. 5512 of 2023
                                         (MOHD ISRAR KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 21-03-2023
                                    Shri Ajeet Kumar Singh - Advocate for the petitioner.

                                    Shri Ankit Agrawal - Govt. Advocate for the respondent / State.

Shri Singh, learned counsel for the petitioner submits that this matter is covered by the order of this Court (Annexure P-7).

Shri Agrawal, learned counsel for the State prays for two days' time to

examine the applicability of said judgment.

As agreed, list the matter on Monday i,e. 27.03.2023 along with WP Nos. 5519/2023, 29922/2022, 28998/2022 and 28156/2022.

(SUJOY PAUL) JUDGE

sarathe

Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 3/23/2023 12:44:34 PM

 
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