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Naresh vs Smt.Geeta
2023 Latest Caselaw 4136 MP

Citation : 2023 Latest Caselaw 4136 MP
Judgement Date : 15 March, 2023

Madhya Pradesh High Court
Naresh vs Smt.Geeta on 15 March, 2023
Author: Chief Justice
                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      FA No. 88 of 2010
                                                       (NARESH Vs SMT.GEETA)

                    Dated : 15-03-2023
                            Shri Vivek Khedkar - Advocate for appellant.

                            Shri V.K. Bharadwaj - Senior Advocate with Shri Rohit Batham - Advocate for
                   respondent.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (MILIND RAMESH PHADKE) CHIEF JUSTICE JUDGE

PSM

Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 16-03-2023 10:02:26 AM

 
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