Smt. Pinky Prajapati vs Nandram
2023 Latest Caselaw 4135 MP

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        FA No. 596 of 2023
                                                    (SMT. PINKY PRAJAPATI Vs NANDRAM)

                          Dated : 15-03-2023
                                  Shri Kuwar Sahab Singh - Advocate for the appellant.

                                  Heard learned counsel.
                                  Admit.
                                  Issue notice to respondent.

S tay of the judgment and decree dated 17.02.2023 passed by the

Principal Judge, Family Court, Bhind in Case No.29 of 2020 till the next date.

I.A.No.1254 of 2023 stands disposed off.

                               (RAVI MALIMATH)                               (MILIND RAMESH PHADKE)
                                 CHIEF JUSTICE                                        JUDGE

                          Ahmad




Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 16-Mar-23
10:22:03 AM