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Smt. Rekha vs Manoj @ Sonu
2023 Latest Caselaw 3924 MP

Citation : 2023 Latest Caselaw 3924 MP
Judgement Date : 13 March, 2023

Madhya Pradesh High Court
Smt. Rekha vs Manoj @ Sonu on 13 March, 2023
Author: Chief Justice
                                        1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT GWALIOR
                                 FA No. 1780 of 2022
                                (SMT. REKHA Vs MANOJ @ SONU)

Dated : 13-03-2023
            Shri Romesh Pratap - Advocate for appellant.

            Shri B.D. Mishra - Advocate for respondent.

Admit.

Call for records.

S tay of the judgment and decree dated 04.11.2022 passed by the

Principal Judge, Family Court, Bhind in Hindu Marriage Case No.254 of 2019 till next date.

I.A.No.5642 of 2022 stands disposed off.


        (RAVI MALIMATH)                               (MILIND RAMESH PHADKE)
          CHIEF JUSTICE                                        JUDGE

Pawar

   ASHISH PAWAR
   2023.03.14
   15:31:29 +05'30'
 

 
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