Citation : 2023 Latest Caselaw 3919 MP
Judgement Date : 13 March, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 432 of 2010 (SMT. VANDANA TIWARI Vs MANISH TIWARI)
Dated : 13-03-2023 Parties through their counsel.
Learned counsel for the parties undertake to file the relevant affidavit in the light of recent judgment of Supreme Court in the case of Rajnesh Vs. Neha and another reported in 2021 (2) SCC 324. within 15 days.
List immediately thereafter.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
sarathe
Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 3/14/2023 11:43:49 AM
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