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Aakash Karan vs The State Of Madhya Pradesh
2023 Latest Caselaw 9830 MP

Citation : 2023 Latest Caselaw 9830 MP
Judgement Date : 28 June, 2023

Madhya Pradesh High Court
Aakash Karan vs The State Of Madhya Pradesh on 28 June, 2023
Author: Milind Ramesh Phadke
                                                                 1
                                            IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT GWALIOR
                                                            WP No. 14576 of 2023
                  (AAKASH KARAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

  Dated : 28-06-2023
          Shri Ravindra Dixit- Advocate for the petitioner.

          Learned counsel for the petitioner has argued that on the basis of a
 question raised in the Legislative Assembly                                 the decision to terminate the
 services of the present petitioners is taken, who are working as Contract
 Employee in the Municipality. No reason has been assigned in the impugned
 order and as the impugned order is against the settled principles of law as law

 laid down by the Hon'ble Apex Court in catena of its judgments that even
 contract employees are required opportunity of hearing before termination &
 principles of natural justice is required to be adhered to and therefore, the
 impugned order deserves to be stayed.
          Issue notice to the respondents on payment of process fee by RAD as

well as ordinary mode within four working days.

Notice be made returnable within four weeks. Till the next date of hearing the effect and operation of impugned orders dated 5.1.2023 (Annexure P/1) and 10.4.2023 (Annexure P/2) is stayed.

E-copy/Certified copy as per rules/directions.

(MILIND RAMESH PHADKE) JUDGE

Pawar

ASHISH Digitally signed by ASHISH PAWAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=022bf22fa73f89c6f6d933de1146a290a49b3c9 4df18221974589b5a02e0fc6b,

PAWAR pseudonym=FF3392C76BA2BA90DA179B68ABDF3570 8A13E2D2, serialNumber=45B88E29CF4FECAAA753C8CA8740AD0 DA9C3E498ADE24A066F820E24846008AE, cn=ASHISH PAWAR Date: 2023.06.28 19:03:42 +05'30'

 
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