Smt. Bhagirathi Choudhary vs Kishanlal Mali
2023 Latest Caselaw 9815 MP

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT INDORE
                                                   BEFORE
                                   HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
                                             ON THE 28 th OF JUNE, 2023
                                           FIRST APPEAL No. 1078 of 2018

                          BETWEEN:-
                          1.    SMT. BHAGIRATHI CHOUDHARY W/O LATE SHRI
                                HEMRAJ CHOUDHARY, AGED ABOUT 89 YEARS,
                                OCCUPATION:     HOUSEWIFE    R/O    162,
                                KAUSHALYAPURI, CHITAWAD ROAD, INDORE
                                (MADHYA PRADESH)

                          2.    SMT. TULSA W/O SHRI GANGARM CHOUDHARY,
                                AGED    ABOUT    69    YEARS, OCCUPATION:
                                HOUSEWIFE 162, KAUSHALYAPURI, CHITAWAD
                                ROAD, INDORE (MADHYA PRADESH)

                          3.    SHRI KISHORE KUMAR S/O SHRI MISHRILAL
                                VERMA, AGED ABOUT 47 YEARS, GRAM NAINOD
                                (MADHYA PRADESH)

                                                                             .....APPELLANTS
                          (BY SHRI V.K.ASUDANI, ADVOCATE)

                          AND
                          1.    KISHANLAL MALI S/O SHRI SHANKERLAL MALI
                                R/O 64 ABHINAV NAGAR, BADAKUAN CHITAWAD,
                                INDORE (MADHYA PRADESH)

                          2.    ANIL S/O SHRI KISHANLAL MALI 64, ABHINAV
                                NAGAR,    BADAKUAN   CHITAWAD,    INDORE
                                (MADHYA PRADESH)

                          3.    SMT. SANJANA W/O SHRI KAILASHCHANDRA
                                KATARIA 47, JANKI NAGAR, INDORE (MADHYA
                                PRADESH)

                          4.    SMT. SARITA D/O SHRI GYANCHAND KATARIA 47,
                                JANKI NAGAR, INDORE (MADHYA PRADESH)

                          5.    SEEMABAI MALI W/O NOT KNOWN 64, ABHINAV
                                NAGAR,   BADAKUAN   CHITAWAD,    INDORE
                                (MADHYA PRADESH)
Signature Not Verified
Signed by: REENA PARTHO
SARKAR
Signing time: 28-Jun-23
5:28:15 PM
                                                              2

                          6.    ANIL MALI S/O SHRI KISHANLAL MALI 64,
                                ABHINAV NAGAR, BADAKUAN CHITAWAD,
                                INDORE (MADHYA PRADESH)

                          7.    VIJAY PRAJAPAT S/O NOT KNOWN ABHINAV
                                NAGAR, KISHANLAL MALI KI JAMIN BADAKUAN,
                                CHITAWAD , INDORE (MADHYA PRADESH)

                          8.    NAND SILAWAT S/O NOT KNOWN ABHINAV
                                NAGAR (KISHANLAL MALI KI JAMIN) ,
                                BADAKUAN, CHITAWAD , INDORE (MADHYA
                                PRADESH)

                          9.    MOHANSINGH SAINI S/O NOT KNOWN ABHINAV
                                NAGAR (KISHANLAL MALI KI JAMIN) ,
                                BADAKUAN, CHITAWAD , INDORE (MADHYA
                                PRADESH)

                          10.   MATHRU SHARMA (PEHALWAN) S/O NOT KNOWN
                                ABHINAV NAGAR (KISHANLAL MALI KI JAMIN) ,
                                BADAKUAN, CHITAWAD , INDORE (MADHYA
                                PRADESH)

                          11.   COLLECTOR THE STATE OF MADHYA PRADESH
                                MOTI TABELA, INDORE (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                          (BY SHRI R.GAWDE, ADVOCATE)

                                T h is appeal coming on for orders this day, t h e cou rt passed the
                          following:
                                                            JUDGMENT

Heard on I.A.No.4688/2023 which is an application for withdrawal of the present appeal.

For the reasons assigned therein, I.A.No.4688/2023 stands allowed. Accordingly, the First appeal stands dismissed as withdrawn. All the other pending interlocutory applications, if any, shall come to an end.

(SUBODH ABHYANKAR) JUDGE das

Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 28-Jun-23 5:28:15 PM

Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 28-Jun-23 5:28:15 PM