Smt. Hina Kausar vs Shri Nasir Khan
2023 Latest Caselaw 9595 MP

                                                            1
                           IN      THE      HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                     BEFORE
                                        HON'BLE SHRI JUSTICE SHEEL NAGU
                                                        &
                                  HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
                                                 ON THE 26 th OF JUNE, 2023
                                               FIRST APPEAL No. 1087 of 2019

                          BETWEEN:-
                          SMT. HINA KAUSAR W/O SHRI NASIR KHAN, AGED
                          ABOUT 35 YEARS, R/O HOUSE NO. 56, DURGA CHOWK
                          TALAIYA, DISTT (MADHYA PRADESH)

                                                                                         .....APPELLANT
                          (BY SHRI H.C. KOHLI - ADVOCATE)

                          AND
                          SHRI NASIR KHAN S/O SHRI ABDUL KAYYAUM KHAN,
                          AGED ABOUT 44 YEARS, R/O HOUSE NO. 23, KAMLA
                          PARK, (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                          (BY SHRI PUSHPENDRA DUBEY - ADVOCATE)

                                  Th is appeal coming on for admission this day, JUSTICE SHEEL
                          NAGU passed the following:
                                                             ORDER

Pursuant to direction passed by this Court, mediation proceedings were held on 08.02.2023 between rival parties and the same turned out to be successful as the parties on certain terms and conditions have decided to part ways.

2. In view of the settlement arrived at between the rival parties, the impugned judgment and decree dated 24.04.2019 passed in RCS No.820- A/2016 by IInd Additional Principal Judge, Family Court, Bhopal, is set aside. Signature Not Verified Signed by: YOGESH KUMAR SHIRVASTAVA Signing time: 6/28/2023 11:19:04 AM

3. In view of above, appeal stands disposed of.

                               (SHEEL NAGU)                             (AVANINDRA KUMAR SINGH)
                                  JUDGE                                          JUDGE
                          YS




Signature Not Verified
Signed by: YOGESH KUMAR
SHIRVASTAVA
Signing time: 6/28/2023
11:19:04 AM