Smt. Chanda Bai vs Dhaniram Barman
2023 Latest Caselaw 9547 MP

Citation : 2023 Latest Caselaw 9547 MP
Judgement Date : 23 June, 2023

Madhya Pradesh High Court

Smt. Chanda Bai vs Dhaniram Barman on 23 June, 2023

Author: Sheel Nagu

                                         1
                  IN THE HIGH COURT OF MADHYA PRADESH
                               AT JABALPUR
                                   FA No. 808 of 2023
                             (SMT. CHANDA BAI Vs DHANIRAM BARMAN)

Dated : 23-06-2023
         Shri Nand Kishore Tiwari - Advocate for appellant.

         Shri Rajesh Kumar Sen - Advocate for respondent.

There is delay of 297 days in preferring this appeal which assails the judgment and decree of divorce passed in favour of husband.

It is thus essential to find out as to whether the husband has re-married or

not.

Learned counsel for the respondent/husband is directed to seek instructions in that regard.

List in the week commencing 03/07/2023.



     (SHEEL NAGU)                                    (AVANINDRA KUMAR SINGH)
        JUDGE                                                 JUDGE

DV

Digitally signed by DINESH VERMA Date: 2023.06.24 11:05:17 +05'30'

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