Citation : 2023 Latest Caselaw 9443 MP
Judgement Date : 22 June, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 623 of 2022
(SMT. YOGITA Vs ANAND AND OTHERS)
Dated : 22-06-2023
Shri Jaideep Sirpurkar - Advocate for appellant.
None for respondents No. 1 & 2.
Shri O.P. Patel - Panel Lawyer for respondent No.3/State.
Heard on I.A. No. 2478 of 2022, an application under Order XLI Rule 5 of CPC.
B y order dated 20.01.2023, it was directed to stay the execution of judgment and decree dated 16.02.2022. The appeal has already been admitted. Accordingly, the interim order dated 20.01.2023 is hereby made absolute.
I.A. No. 2478 of 2022 is finally disposed of. List for final hearing in due course.
(RAJENDRA KUMAR (VERMA)) JUDGE
Amitabh
Signature Not Verified SAN
Digitally signed by AMITABH RANJAN Date: 2023.06.23 15:26:28 IST
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