Mahendra Kumar vs Sunil Kumar
2023 Latest Caselaw 9410 MP

                                                         1
                          IN      THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                              ON THE 22 nd OF JUNE, 2023
                                           WRIT PETITION No. 13545 of 2014

                         BETWEEN:-
                         1.    MAHENDRA KUMAR S/O LATE RAMDAS PATEL
                               VILL. MIRJAPUR TAH. PATHARIYA (MADHYA
                               PRADESH)

                         2.    BHARAT PRASAD S/O LATE RAMDAS PATEL R/O
                               VILLAGE MIRJAPUR, TEHSIL PATHARIYA DISTT.
                               DAMOH (MADHYA PRADESH)

                         3.    SMT. KAUSHALYA BAI W/O RAMDAS PATEL R/O
                               VILLAGE MIRJAPUR, TEHSIL PATHARIYA DISTT.
                               DAMOH (MADHYA PRADESH)

                                                                                   .....PETITIONERS
                         (NONE)

                         AND
                         1.    SUNIL KUMAR S/O BHAGCHAND JAIN, AGED
                               ABOUT   49   YEARS, VILL. MIRJAPUR TAH.
                               PATHARIYA (MADHYA PRADESH)

                         2.    SUDHIR KUMAR S/O BHAGCHAND JAIN, AGED
                               ABOUT 48 YEARS, R/O VILLAGE MIRJAPUR,
                               TEHSIL PATHARIYA DISTT. DAMOH (MADHYA
                               PRADESH)

                         3.    COLLECTOR          DAMOH DAMOH         (MADHYA
                               PRADESH)

                                                                                  .....RESPONDENTS
                         (BY SHRI J.A.SHAH - ADVOCATE)

                               T h is petition coming on for orders this day, t h e cou rt passed the
                         following:
                                                          ORDER

Signature Not Verified Signed by: AMIT JAIN Signing time:

6/22/2023 6:23:53 PM

None for Petitioners.

Shri J.A.Shah - Advocate for Respondents fairly submits that this petition is rendered infructuous inasmuch the judgment is already delivered on 31.8.2016.

In view of the statement made by learned counsel for the Respondents, this petition is dismissed as infructuous.

(VIVEK AGARWAL) JUDGE amit

Signature Not Verified Signed by: AMIT JAIN Signing time:

6/22/2023 6:23:53 PM