Manoj Kushwah vs Bihari Kushwah
2023 Latest Caselaw 9164 MP

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                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT GWALIOR
                                              SA No. 1386 of 2023
                               (MANOJ KUSHWAH AND OTHERS Vs BIHARI KUSHWAH AND OTHERS)

Dated : 19-06-2023
                 Shri R.S.Gupta- Advocate for the appellants.

                 Records of the Courts below be requisitioned.
                 Issue notice to the respondents on payment of process fee by registered

AD as well as ordinary mode. Process fee be paid within seven working days.

Notices be made returnable within four weeks. In the meanwhile, the effect and operation of the judgment dated

24/02/2023 and decree passed by Third Additional Judge to the Court of First District Judge, Datia in RCA No.25/2022 shall remain stayed till the next date of hearing.

List after service of notice.

(ROOPESH CHANDRA VARSHNEY) JUDGE

Pj'S/-

PRINCEE BARAIYA 2023.06.20 10:15:50

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