Mandsaur Institute Of Ayurved ... vs Union Of India
2023 Latest Caselaw 9156 MP

Citation : 2023 Latest Caselaw 9156 MP
Judgement Date : 19 June, 2023

Madhya Pradesh High Court

Mandsaur Institute Of Ayurved ... vs Union Of India on 19 June, 2023

Author: Sushrut Arvind Dharmadhikari

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WP No. 11496 of 2022
                          (MANDSAUR INSTITUTE OF AYURVED EDUCATION AND RESEARCH MANDSAUR Vs UNION OF INDIA
                                                            AND OTHERS)

                         Dated : 19-06-2023
                                  Shri Gagan Parashar, counsel for the petitioner.

                                  Shri Himanshu Joshi, deputy solicitor general for the respondent No.1 /

Union of India.

Shri Kushagra Jain, counsel for the respondent No.3. Shri Aniket Naik, Deputy Advocate General for the respondent

No.4/State.

Counsel for the respondents informed that identical issue has already been heard and reserved for orders before the Principal Seat at Jabalpur, so awaiting the judgment the matter may be adjourned.

At the request, list the matter after two weeks.



                            (S. A. DHARMADHIKARI)                                           (HIRDESH)
                                     JUDGE                                                    JUDGE

                         Arun/-




Signature Not Verified
Signed by: ARUN NAIR
Signing time: 20-06-
2023 10:21:15