Arjun Singh Raghuwanshi vs Abhishek Shrivastava
2023 Latest Caselaw 9002 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      MA No. 2979 of 2023
                                          (ARJUN SINGH RAGHUWANSHI Vs ABHISHEK SHRIVASTAVA)

                          Dated : 16-06-2023
                                Shri Rajendra Raghuvanshi - Advocate for the appellant.


                                Issue notice on admission and I.A No.7638/2023 to the respondent on

payment of PF within 7 working days, failing which this appeal shall stand dismissed without further reference to the Court.

Also heard on I.A No.7638/2023 which is an application for stay.

In the meantime, effect and operation of the judgment and decree of remand dated 28.03.2023 (Annexure A/1) shall remain stayed, until further orders.

List for further consideration immediately after service of notice on the respondent in the week commencing from 31.07.2023.

(DWARKA DHISH BANSAL) JUDGE

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Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 6/16/2023 7:16:38 PM