In Refrence vs Vijay @ Pintya
2023 Latest Caselaw 8997 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRRFC No. 5 of 2019 (IN REFRENCE Vs VIJAY @ PINTYA)

CRA/02680/2019 Dated : 16-06-2023 Parties through their counsel.

Shri Ajay Shukla, Government Advocate concluded his arguments and prayed for and is granted one day' time to file synopsis and relevant judgments.

Shri L.N. Sakle, learned counsel for the appellant concluded his rejoinder submissions.

Arguments heard.

Reserved for judgment.

                                             (SUJOY PAUL)                                     (ACHAL KUMAR PALIWAL)
                                                JUDGE                                                 JUDGE

                                       vai

Signature Not Verified SAN

Digitally signed by VAISHALI AGRAWAL Date: 2023.06.20 17:30:44 IST