Ajab Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 8912 MP

Citation : 2023 Latest Caselaw 8912 MP
Judgement Date : 15 June, 2023

Madhya Pradesh High Court

Ajab Singh vs The State Of Madhya Pradesh on 15 June, 2023

Author: Sujoy Paul

                                          1
                     IN THE HIGH COURT OF MADHYA PRADESH
                                  AT JABALPUR
                                   CRA No. 2220 of 2013
                           (AJAB SINGH Vs THE STATE OF MADHYA PRADESH)

     Dated : 15-06-2023
             Shri Jagat Kumar Dehariya - Advocate for the appellant.

             Shri Yogesh Dhande - Government Advocate for the respondent/State.

On the joint request of learned counsel for the parties, the appeal is finally heard.

Judgment dictated in open Court, signed and dated separately.



        (SUJOY PAUL)                                      (ACHAL KUMAR PALIWAL)
           JUDGE                                                  JUDGE

     L.R.signed by
Digitally
LALIT SINGH RANA
Date: 2023.06.16
16:31:54 +05'30'

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