Rone @ Rohan vs The State Of Madhya Pradesh
2023 Latest Caselaw 8911 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 1781 of 2012
                                               (RONE @ ROHAN Vs THE STATE OF MADHYA PRADESH)

                          Dated : 15-06-2023
                                   Shri Pravesh Naveriya - Advocate for the appellant.

                                   Shri Yogesh Dhande - Government Advocate for the respondent-State of

M.P.

On the joint request learned counsel for the parties, the appeal is finally heard.

Reserved for judgment.

                                (SUJOY PAUL)                                   (ACHAL KUMAR PALIWAL)
                                   JUDGE                                               JUDGE

                          bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 6/20/2023 3:24:54 PM