Budesh @ Faganlal vs The State Of Madhya Pradesh
2023 Latest Caselaw 8791 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 3176 of 2013
                                             (BUDESH @ FAGANLAL Vs THE STATE OF MADHYA PRADESH)

                          Dated : 14-06-2023
                                   Shri J.K. Dehariya-Advocate for the appellant.

                                   Shri A.N. Gupta-Government Advocate for the respondent/State.

On the joint request of learned counsel for the parties, the appeal is finally heard.

Judgment dictated in open Court, signed and dated separately.

                             (SUJOY PAUL)                                       (ACHAL KUMAR PALIWAL)
                                JUDGE                                                   JUDGE

                          kundan

Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 6/15/2023 5:55:03 PM