Geeta Bai vs The State Of Madhya Pradesh
2023 Latest Caselaw 8640 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       WP No. 12146 of 2023
                                     (GEETA BAI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 13-06-2023
                                  Shri Suyash Mohan Guru - Advocate for the Petitioner.

                                  Shri    Swapnil     Ganguly      -   Government       Advocate        for   the
                           Respondent/State.

Learned counsel for the petitioner prays for time to bring on record, the copies of the judgment and decree dated 16.09.2011 and also 24.01.2017,

which find mention in paragraph 2 of the order impugned dated 25.08.2022.

List next week.

(MANINDER S. BHATTI) JUDGE

veni

Signature Not Verified Signed by: KRISHNA SINGH Signing time: 6/14/2023 4:06:33 PM