Deepak @ Chuha vs The State Of Madhya Pradesh
2023 Latest Caselaw 8423 MP

Citation : 2023 Latest Caselaw 8423 MP
Judgement Date : 12 June, 2023

Madhya Pradesh High Court

Deepak @ Chuha vs The State Of Madhya Pradesh on 12 June, 2023

Author: Prem Narayan Singh

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                         CRA No. 6413 of 2023
                                               (DEEPAK @ CHUHA Vs THE STATE OF MADHYA PRADESH)

                         Dated : 12-06-2023
                                   None for the appellant.

                                   Shri Kapil Mahant, learned Panel Lawyer for the respondent/State.

The criminal appeal is against the judgment of conviction. Let the record of the Court below be requisitioned. List thereafter.

(PREM NARAYAN SINGH) JUDGE

sumathi

Signature Not Verified Signed by: SUMATHI Signing time: 13-06- 2023 10:42:46

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