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Ramchandra S/O Motilal Sen ... vs Smt. Rameshwari Devi
2023 Latest Caselaw 12143 MP

Citation : 2023 Latest Caselaw 12143 MP
Judgement Date : 31 July, 2023

Madhya Pradesh High Court
Ramchandra S/O Motilal Sen ... vs Smt. Rameshwari Devi on 31 July, 2023
Author: Pranay Verma
                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                              SA No. 145 of 2023
                             (RAMCHANDRA S/O MOTILAL SEN DECEASED THROUGH LRS. HARIPRASAD AND OTHERS Vs SMT.
                                                      RAMESHWARI DEVI AND OTHERS)

                           Dated : 31-07-2023
                                    Shri Sameer Anant Athawale - Advocate for the appellants.

                                    Shri Bhuwan Gautam - Panel Lawyer for respondent No.3/State.

Learned counsel for the respondent/State prays for and is granted three weeks time to ascertain as to whether against the impugned judgment and decree any appeal has been preferred by the State of MP, respondent No.1.

List after three weeks.

I.R. to continue, till the next date of hearing.

(PRANAY VERMA) JUDGE

Shilpa

Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 01-08-2023 10:13:10

 
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