Prabhat Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 12092 MP

                                                     1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 31 st OF JULY, 2023
                                         WRIT PETITION No. 1790 of 2023

                         BETWEEN:-
                         PRABHAT SINGH S/O LATE SHRI SHYAM BAHADUR
                         SINGH, AGED ABOUT 63 YEARS, OCCUPATION:
                         RETIRED SENIOR GEOLOGIST FROM THE OFFICE OF
                         SUPERINTENDING         ENGINEER   (CIVIL) iii
                         M.P.P.G.C.L.T.H.P. SILPARA R/O B-77 SHRI JE
                         VRINDAVAN COLONY NEAR JANTA COLLAGE
                         ANANTPUR REWA DISTRICT REWA (MADHYA
                         PRADESH)

                                                                           .....PETITIONER
                         (BY SHRI AJEET KUMAR SINGH - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               SECRETARY ENERGY DEPARTMENT VALLABH
                               BHAWAN BHOPAL (MADHYA PRADESH)

                         2.    MANAGING     DIRECTOR     M.P.   POWER
                               GENERATION   CO.   LTD. SHAKTI BHAWAN
                               RAMPUR JABALPUR (MADHYA PRADESH)

                         3.    CHIEF ENGINEER (H.R. AND A) M.P. POWER
                               GENERATION CO. LTD. BLOCK NO. 9 SHAKTI
                               BHAWAN RAMPUR DISTT. JABALPUR (MADHYA
                               PRADESH)

                         4.    SUPREINTENDENT ENGINEER M.P.P.G.C.L.T.H.P
                               SILPARA DISTRICT REWA (MADHYA PRADESH)

                         5.    SENIOR ACCOUNT OFFICER M.P.P.G.C.L.T.H.P
                               SIRMOUR DISTRICT REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 8/2/2023
5:15:02 PM
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                                                                                   .....RESPONDENTS
                         (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 8/2/2023
5:15:02 PM