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Shivnarayan Khatri vs The State Of Madhya Pradesh
2023 Latest Caselaw 12089 MP

Citation : 2023 Latest Caselaw 12089 MP
Judgement Date : 31 July, 2023

Madhya Pradesh High Court
Shivnarayan Khatri vs The State Of Madhya Pradesh on 31 July, 2023
Author: Chief Justice
                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 31 st OF JULY, 2023
                                        WRIT PETITION No. 17592 of 2022

                         BETWEEN:-
                         SHIVNARAYAN KHATRI S/O BAHUBALDAS KHATRI,
                         AGED   ABOUT   64   YEARS, OCCUPATION: RETD.
                         ASSISTANT GRADE I FOREST CIRCLE NORTH
                         (GENERAL) FOREST DIVISION BETUL DISTRICT BETUL
                         (MADHYA PRADESH)

                                                                          .....PETITIONER
                         (BY SHRI JITENDRA ARYA - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL SECRETARY FOREST DEPARTMENT
                               VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                         2.    THE    FOREST   DEPARTMENT     THROUGH
                               ADDITIONAL PRINCIPAL CHIEF CONSERVATOR
                               OF FOREST (ADMINISTRATING II) SATPUDA
                               BHAWAN, BHOPAL DISTRICT BHOPAL (MADHYA
                               PRADESH)

                         3.    THE FOREST DEPARTMENT THROUGH CHIEF
                               CONSERVATOR OF FOREST BETUL DISTRICT
                               BETUL (MADHYA PRADESH)

                         4.    THE JOINT DIRECTORATE TREASURY AND
                               ACCOUNT PENSION DIVISION BHOPAL (MADHYA
                               PRADESH)

                         5.    DIVISIONAL FOREST OFFICER NORTH CIRCLE
                               (GENERAL) DIVISION BETUL DISTRICT BETUL
                               (MADHYA PRADESH)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 8/2/2023
5:15:02 PM
                                                           2
                                                                                   .....RESPONDENTS
                         (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.





                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 8/2/2023
5:15:02 PM
 

 
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