M/S Surana Fabricators (India) A ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 11367 MP

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                             AR No. 2 of 2020
                          (M/S SURANA FABRICATORS (INDIA) A PARTNERSHIP FIRM Vs THE STATE OF MADHYA PRADESH AND
                                                                  OTHERS)

                          Dated : 20-07-2023
                                    Shri Siddhartha Kumar Jain - Advocate for the applicant.

                                    Shri Ankit Agrawal- Govt. Advocate for the respondent / State.

Revision is admitted for hearing.

Shri Jain, submits that this matter is covered by two orders of this Court copy whereof is supplied to Shri Ankit Agrawal, learned State counsel.

In the light of aforesaid, Shri Jain submits that since it is covered matter, it may be heard in motion stage itself.

Shri Agrawal, learned G.A. is directed to examine the applicability of said judgments / orders.

As agreed, list this matter on 24th August, 2023.

                             (SUJOY PAUL)                                        (ACHAL KUMAR PALIWAL)
                                JUDGE                                                    JUDGE

                          sarathe




Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 7/21/2023
4:23:28 PM