Dr. (Smt.) Amna Khatoon vs Dr. Asim Ahmed Khan
2023 Latest Caselaw 11076 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         FA No. 586 of 2023
                                             (DR. (SMT.) AMNA KHATOON Vs DR. ASIM AHMED KHAN)

                           Dated : 17-07-2023
                                  Shri Wajid Haider - Advocate for appellant.

                                  Shri Anurag Gohil - Advocate for respondent.

Let record of Court below be requisitioned.

Learned counsel for respondent-husband prays for and is granted opportunity to file reply to I.A. No.3702/2023, an application for staying the

operation of the judgment and decree of the impugned order and I.A. No.3703/2023, an application for grant of maintenance.

Let the same be done within two weeks.

List in the second week of August, 2023.

                             (SHEEL NAGU)                                   (AVANINDRA KUMAR SINGH)
                                JUDGE                                                JUDGE

                           Shub




Signature Not Verified
Signed by: SHUBHAM
THAKKER
Signing time: 18-07-2023
14:26:58