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Ramgopal vs Aatmaram
2023 Latest Caselaw 11021 MP

Citation : 2023 Latest Caselaw 11021 MP
Judgement Date : 17 July, 2023

Madhya Pradesh High Court
Ramgopal vs Aatmaram on 17 July, 2023
Author: Pranay Verma
                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                                AT INDORE
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE PRANAY VERMA
                                               ON THE 17 th OF JULY, 2023
                                            MISC. PETITION No. 3537 of 2022

                           BETWEEN:-
                           1.    RAMGOPAL S/O SHRI BIRJAJI JAT, AGED ABOUT
                                 66 YEARS, OCCUPATION: AGRICULTURIST GRAM
                                 KATKUT BARWAHA (MADHYA PRADESH)

                           2.    HUKUM S/O BIRDAJI JAT, AGED ABOUT 56 YEARS,
                                 OCCUPATION: AGRICULTURE GRAM KATKUT,
                                 BARWAHA (MADHYA PRADESH)

                           3.    RAMKISHAN S/O BIRDAJI JAT, AGED ABOUT 53
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 KATKUT BARWAHA (MADHYA PRADESH)

                                                                               .....PETITIONERS
                           (NONE FOR THE PETITIONERS)

                           AND
                           1.    AATMARAM S/O SHRI KESHAJI JAT, AGED
                                 ABOUT 65 YEARS, OCCUPATION: AGRICULTURIST
                                 GRAM KATKUT BARWAHA (MADHYA PRADESH)

                           2.    KACHRA @ KAMAL S/O KESHAJI JAT, AGED
                                 ABOUT 66 YEARS, OCCUPATION: AGRICULTURE
                                 GRAM : KATKUT BARWAHA (MADHYA PRADESH)

                           3.    GANGARAM S/O BIRDAJI JAT, AGED ABOUT 49
                                 Y E A R S , OCCUPATION: HOUSEWIFE GRAM
                                 KATKUT, BARWAHA (MADHYA PRADESH)

                           4.    SUGNAI @ MUGLI W/O RAMCHANDRA, AGED
                                 ABOUT 41 YEARS, OCCUPATION: HOUSEWIFE
                                 GRAM KATKUT, BARWAHA (MADHYA PRADESH)

                           5.    MULAJI S/O DHANNA JAT, AGED ABOUT 71
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 KATKUT, BARWAHA (MADHYA PRADESH)

Signature Not Verified
Signed by: SHILPA
NAGDEVE
Signing time: 18-07-2023
11:18:12
                                                       2
                           6.    MOJIRAM S/O DHANNA, AGED ABOUT 68 YEARS,
                                 OCCUPATION: AGRICULTURE GRAM KATKUT,
                                 BARWAHA (MADHYA PRADESH)

                           7.    GULABBAI D/O DHANNA W/O PANNA, AGED
                                 ABOUT 54 YEARS, OCCUPATION: AGRICULTURE
                                 GRAM KATKUT, BARWAHA (MADHYA PRADESH)

                           8.    SUSHILA W/O RAMSHWAR, AGED ABOUT 41
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 KATKUT BARWAHA (MADHYA PRADESH)

                           9.    KAILASH S/O KESHAJI, AGED ABOUT 52 YEARS,
                                 OCCUPATION: AGRICULTURE GRAM KATKUT
                                 BARWAHA (MADHYA PRADESH)

                           10.   RAMCHANDRA S/O KESHAJI, AGED ABOUT 51
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 KATKUT, BARWAHA (MADHYA PRADESH)

                           11.   SAMPATBAI D/O KESHAJI, AGED ABOUT 55
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 NANDAKHEDI, DEWAS (MADHYA PRADESH)

                           12.   STATE OF M.P., THROUGH COLLECTOR DISTRICT
                                 KHARGONE (MADHYA PRADESH)

                           13.   GEETABAI W/O RUGGAJI JAT D/O BIRDAJI, AGED
                                 ABOUT 55 YEARS, OCCUPATION: AGRICULTURE
                                 GRAM KATKUT BARWAHA (MADHYA PRADESH)

                           14.   RUKMABAI S/O PUNAMCHAND D/O BIRDAJI,
                                 AGED    ABOUT    51 YEARS, OCCUPATION:
                                 AGRICULTURE GRAM KATKUT, BARWAHA
                                 (MADHYA PRADESH)

                           15.   SHANKAR S/O PUNA JI JA, AGED ABOUT 50
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 LIMBI, BARWAHA (MADHYA PRADESH)

                           16.   SHYAMU S/O RADHESHYAMJI JAT, AGED ABOUT
                                 37 YEARS, OCCUPATION: AGRICULTURE GRAM
                                 KATKUT BARWAHA (MADHYA PRADESH)

                           17.   MADHUBAI W/O AATMARAM, AGED ABOUT 34
                                 YE A R S , OCCUPATION: AGRICULTURE GRAM
                                 KATKUT BARWAHA (MADHYA PRADESH)

                           18.   MANJUBAI W/O MOHAN JAT, AGED ABOUT 33
Signature Not Verified
Signed by: SHILPA
NAGDEVE
Signing time: 18-07-2023
11:18:12
                                                             3
                                    YE A R S , OCCUPATION: HOUSE WIFE GRAM
                                    KATKUT BARWAHA (MADHYA PRADESH)

                           19.      DINESH S/O SUGAN JAT, AGED ABOUT 55 YEARS,
                                    OCCUPATION: AGRICULTURE GRAM KATKUT
                                    BARWAHA (MADHYA PRADESH)

                                                                                           .....RESPONDENTS
                           (BY SHRI BHARAT YADAV - ADVOCATE FOR THE RESPONDENTS)

                                    This petition coming on for admission this day, th e court passed the
                           following:
                                                                 ORDER

Learned counsel for the respondents submits that the final judgment in the matter has already been passed by the trial Court on 28.03.2022.

In view of the aforesaid, the petition has been rendered infructuous and is accordingly dismissed as such.

(PRANAY VERMA) JUDGE Shilpa

Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 18-07-2023 11:18:12

 
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