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Deceased Kailashchandra Deriya ... vs Ashok Kumar Deriya (Patidar)
2023 Latest Caselaw 10680 MP

Citation : 2023 Latest Caselaw 10680 MP
Judgement Date : 11 July, 2023

Madhya Pradesh High Court
Deceased Kailashchandra Deriya ... vs Ashok Kumar Deriya (Patidar) on 11 July, 2023
Author: Subodh Abhyankar
                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                         MP No. 462 of 2023
                          ((DECEASED) KAILASHCHANDRA DERIYA (PATIDAR) THROUGH LRS. SADASHIV DERIYA PATIDAR AND
                                           OTHERS Vs ASHOK KUMAR DERIYA (PATIDAR) AND OTHERS)

                                                              MP/05673/2022
                          Dated : 11-07-2023
                                 Shri Shailendra Shrivastava, learned counsel for the petitioners.
                                 Shri Harish Joshi, learned counsel for the Respondent [R-1].

Ms. Bhagyashree Gupta, learned Govt. Advocate appearing on behalf of Advocate General.

Counsel for the petitioners seeks and is granted time to argue the matter armed with relevant judgments.

Let the matter be listed on 26.7.2023. Interim relief shall continue, till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE

moni

Signature Not Verified Signed by: MONI RAJU Signing time: 7/11/2023 6:18:36 PM

 
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