Sushri Shobhna vs Shri Moolchand
2023 Latest Caselaw 10012 MP

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                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                             ON THE 3 rd OF JULY, 2023
                                          MISC. PETITION No. 1236 of 2022

                         BETWEEN:-
                         1.    SUSHRI SHOBHNA, D/O N.C.BHAGESHWAR, AGED
                               ABOUT    60 YEARS, OCCUPATION: RETIRED
                               TEACHER, R/o.    ANJEL MONTESARI HIGH
                               SCHOOL WARD NO.4, LAKHANDON (MADHYA
                               PRADESH).

                         2.    SUSHRI KAMANI D/O N.C. BHAGESHWAR, AGED
                               ABOUT    67   YEARS, OCCUPATION: RETIRED
                               TEACHER, R/O ANJEL MONTESARI HIGH
                               SCHOOL, WARD NO.4, LAKHNADOAN, DISTRICT
                               SEONI (M.P.).

                         3.    SUSHRI ANITA D/O N.C. BHAGESHWAR, AGED
                               ABOUT    60  YEARS, OCCUPATION: RETIRED
                               TEACHER, R/O ANJEL MONTESARI HIGH
                               SCHOOL, WARD NO.4, LAKHNADOAN, DISTRICT
                               SEONI (M.P.)

                                                                              .....PETITIONER
                         (BY SHRI ATUL PANDEY - ADVOCATE )

                         AND
                         1.    SHRI MOOLCHAND S/O RAJESH REVARAM, AGED
                               ABOUT 45 YEARS, OCCUPATION: BUSINESS, R/O.
                               WARD NO.4, SHIVAJI WARD, LAKHNADOAN,
                               DISTRICT - SEONI (MADHYA PRADESH).

                         2.    MALTI GOLANI, W/O LATE BALCHAND GOLANI,
                               AGED ABOUT 37 YEARS, R/O WARD NO.4 SHIVAJI
                               WARD, LAKHNADOAN, DISTRICT SEONI (M.P.)

                         3.    STATE OF MADHYA PRADESH THROUGH
                               COLLECTOR, SEONI DISTRICT SEONI (MADHYA
                               PRADESH)

                                                                            .....RESPONDENTS
                         (SHRI PUNEET SHROTI - GOVERNMENT ADVOCATE FOR THE
Signature Not Verified
Signed by: RASHMI
TIKARAM CHIKANE
Signing time: 7/4/2023
4:30:54 PM
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                         RESPONDENT/STATE )

                               This petition coming on for admission this day, th e court passed the
                         following:
                                                               ORDER

Counsel for the petitioners is not inclined to argue the matter though it is listed in the list of Held-up matters arising out of order passed by Civil Court and interim order has been granted by Court directing the Court below not to pronounce the judgment.

Under such circumstances, when counsel is not ready to argue the petition, is accordingly dismissed.

(SANJAY DWIVEDI) JUDGE RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 7/4/2023 4:30:54 PM