Gramin Bank Pensioners ... vs Central Madhya Pradesh Gramin ...
2023 Latest Caselaw 961 MP

Citation : 2023 Latest Caselaw 961 MP
Judgement Date : 16 January, 2023

Madhya Pradesh High Court

Gramin Bank Pensioners ... vs Central Madhya Pradesh Gramin ... on 16 January, 2023

Author: Vivek Agarwal

                                                                         1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                  WP No. 23993 of 2018
                                       (GRAMIN BANK PENSIONERS ASSOCIATION HOSHANGABAD Vs CENTRAL MADHYA PRADESH GRAMIN
                                                                        BANK AND OTHERS)

                                       Dated : 16-01-2023
                                             Shri Anurag Gohil - Advocate for the petitioner.

                                             Shri Mrityunjay Mishra - Advocate for the respondents.

Pleadings are complete. Shri Mrityunjay Mishra prays for time. List next week as it is informed that matter is covered by a judgment of

the Supreme Court.

(VIVEK AGARWAL) JUDGE

Signature Not Verified SAN

Digitally signed by PUSHPENDRA PATEL Date: 2023.01.16 18:17:24 IST

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