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M/S Om Prakash Champalal Dal & Oil ... vs M/S Kisan Ginning & Cressing ...
2023 Latest Caselaw 956 MP

Citation : 2023 Latest Caselaw 956 MP
Judgement Date : 16 January, 2023

Madhya Pradesh High Court
M/S Om Prakash Champalal Dal & Oil ... vs M/S Kisan Ginning & Cressing ... on 16 January, 2023
Author: Gurpal Singh Ahluwalia
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         FA No. 316 of 1999
                             (M/S OM PRAKASH CHAMPALAL DAL & OIL MILL Vs M/S KISAN GINNING & CRESSING FACTORY)

                           Dated : 16-01-2023
                                   Shri Nilesh Kotecha - Advocate for the appellant.

                                   None for the respondent.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Shanu

Signature Not Verified Signed by: SHANU RAIKWAR Signing time: 17-01-2023 19:05:56

 
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