Manish Agrawal vs The State Of Madhya Pradesh
2023 Latest Caselaw 635 MP

                                                      1
                 IN         THE      HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                              BEFORE
                           HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                        ON THE 10 th OF JANUARY, 2023
                                   MISC. CRIMINAL CASE No. 17477 of 2015

               BETWEEN:-
               MANISH AGRAWAL S/O LATE OM PRAKASH AGRAWAL,
               AGED ABOUT 45 YEARS, LIG A-15 HARDA (MADHYA
               PRADESH)

                                                                                  .....APPLICANT
               (BY SHRI L.N. SAKALE - ADVOCATE )

               AND
               1.          THE STATE OF MADHYA PRADESH P.S. HARDA
                           HARDA (MADHYA PRADESH)

               2.          PIYUSH ATULKAR S/O UMESH ATULKAR, AGED
                           ABOUT 26 YEARS, MAHARANA PRATAP COLONY
                           HARDA (MADHYA PRADESH)

                                                                               .....RESPONDENTS
               (RESPONDENT No. 1 BY SHRI N.S. SOLANKI - PANEL LAWYER )

                           This application coming on for admission this day, the court passed the
               following:
                                                       ORDER

From perusal of report dated 03.11.2022 received from learned Principal District & Sessions Judge, Harda, it reveals that RCT No. 501842/2015 (State Vs. Manish Agrawal) has been decided by learned Judicial Magistrate First Class, Harda vide judgment dated 22.02.2020 and the accused has been acquitted.

Signature Not Verified Signed by: AMITABH Since, the Criminal Case has already been decided by the learned trial RANJAN Signing time: 11-01-2023 17:25:44 Court and accused has been acquitted, nothing survive to be adjudicated.

Accordingly the present petition is dismissed as rendered infructuous.

(RAJENDRA KUMAR (VERMA)) JUDGE Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 11-01-2023 17:25:44